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[Cites 0, Cited by 0] [Section 224C(4)] [Section 224C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224C(4)(a) in The U.P. Municipalities Act, 1916

(a)The Special Officer may call for the assistance of such officers and staff of the State Government in the Local Self-Government Engineering Department or of the licensee as he may deem fit for assessing the net amount payable.