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[Cites 0, Cited by 0] [Section 5B(4)] [Section 5B] [Entire Act]

Bengal Presidency - Subsection

Section 5B(4)(f) in Court of Wards Act, 1879

(f)proprietors declared by the [State] Government to be incapable of managing or unfitted to manage their own property owing to any physical or mental defect or infirmity unfitting them for the management of their own property; and