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Orissa High Court

Sachidananda Rout And Others vs State Of Orissa & Another. .... Opp. ... on 23 September, 2022

Author: G. Satapathy

Bench: G. Satapathy

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No.2966 of 2017

                  Sachidananda Rout and others            ....           Petitioners
                                                          Mr. L. Mishra, Advocate

                                               -versus-
                  State of Orissa & another.              ....         Opp. Parties
                                                               Mr.S.R.Roul, A.S.C.

                                          CORAM:
                                  JUSTICE G. SATAPATHY
                                          ORDER
Order No.                                23.09.2022

    04.      1.      This matter is taken up through Hybrid Arrangement (Virtual
             /Physical Mode).

2. List this matter after ensuing Puja Vacation as requested by learned counsel for the petitioners and in the meantime, he is directed to file certified copy of the last date order sheet of the case.

( G. Satapathy) Judge Kishore