Orissa High Court
Sachidananda Rout And Others vs State Of Orissa & Another. .... Opp. ... on 23 September, 2022
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2966 of 2017
Sachidananda Rout and others .... Petitioners
Mr. L. Mishra, Advocate
-versus-
State of Orissa & another. .... Opp. Parties
Mr.S.R.Roul, A.S.C.
CORAM:
JUSTICE G. SATAPATHY
ORDER
Order No. 23.09.2022
04. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. List this matter after ensuing Puja Vacation as requested by learned counsel for the petitioners and in the meantime, he is directed to file certified copy of the last date order sheet of the case.
( G. Satapathy) Judge Kishore