Supreme Court - Daily Orders
C.B.I vs Afzal Ansari on 12 January, 2010
FITEM NO.70 REGISTRAR COURT.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Crl) No(s).5970/2009
C.B.I Petitioner(s)
VERSUS
AFZAL ANSARI Respondent(s)
(With appln(s) for stay and office report )
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. B. Krishna Prasad,Adv.
Mr. K.K. Dhawan, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
File not received.
Trace out the file and list the matter on 22.01.2010.
(Ashok Menon) Registrar PS