Madhya Pradesh High Court
Narayan Sharma vs The State Of Madhya Pradesh on 23 April, 2019
1 CRR-63-2019 The High Court Of Madhya Pradesh CRR-63-2019 (NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH) 6 Gwalior, Dated : 23-04-2019 Shri Amit Goswami, Advocate appears on behalf of arguing counsel prays for time to argue the matter.
List this case after a week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE (LJ*) LOKENDRA JAIN 2019.04.24 12:10:42 +05'30'