Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Odisha - Subsection

Section 365(f) in The Orissa Municipal Corporation Act, 2003

(f)if the owner or occupier of the premises fails to comply with any requisition made on him, by the Commissioner under Sub-section (2) of Section 376, to furnish the name of the licensed plumber :