Section 9 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957
9. [ Travel in Reserved Compartment. [Amended vide MHA Notification No.4/9/76-States dated 12-8-1980.]
- A Minister when travelling in a reserved compartment on requisition shall be entitled without payment to accommodation for two personal servants and to draw daily allowance in accordance with the provisions of rule 17.] [Added vide MHA Notification No.14/46/57-Public. I dated 16-5-1959.]
