Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9]

Chattisgarh High Court

Ashwani Sharma vs State Of Chhattisgarh And Ors. 2 ... on 12 April, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR

                                                   Order Sheet

                                              WPS No. 6893 of 2010

                           Ashwani Sharma Versus State of Chhattisgarh & Ors.

                                              WPS No. 749 of 2011




12.04.2018

Ms. Smita Jha on behalf of Ms. Fouzia Mirza, Shri Goutam Khetrapal, Advocate for the respective petitioner.

Shri Shashank Thakur, Government Advocate for State. Let both these cases be listed for further consideration on 26/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit