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Calcutta High Court

Ghanshyam Sharma & Anr vs South City Projects (Kolkata) Ltd on 5 April, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                             AP No. 139 of 2011
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                                   GHANSHYAM SHARMA & ANR.
                                            Versus
                               SOUTH CITY PROJECTS (KOLKATA) LTD.


  BEFORE:

  The Hon'ble JUSTICE I. P. MUKERJI

Date : 5th April, 2011.

Mr. A. Sarder, Adv.

..appears and submits Mr. Jishnu Chowdhury, Adv.

..appears and submits The Court : This is a section 11 application. The following directions are given for filing affidavits :

Affidavit-in-opposition be filed by 19th April, 2011. List this application in the monthly list of May, 2011. Affidavit in reply may be filed in the meantime.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) TR/