Calcutta High Court
Ghanshyam Sharma & Anr vs South City Projects (Kolkata) Ltd on 5 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 139 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GHANSHYAM SHARMA & ANR.
Versus
SOUTH CITY PROJECTS (KOLKATA) LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 5th April, 2011.
Mr. A. Sarder, Adv.
..appears and submits Mr. Jishnu Chowdhury, Adv.
..appears and submits The Court : This is a section 11 application. The following directions are given for filing affidavits :
Affidavit-in-opposition be filed by 19th April, 2011. List this application in the monthly list of May, 2011. Affidavit in reply may be filed in the meantime.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) TR/