Madhya Pradesh High Court
Sunil Kumar Naidu vs The State Of Madhya Pradesh on 15 December, 2025
1 MCRC-37908-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 37908 of 2025 (SUNIL KUMAR NAIDU Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 15-12-2025 List along with M.Cr.C.No.56333/2025.
(VIVEK KUMAR SINGH) (AJAY KUMAR NIRANKARI)
JUDGE JUDGE
S /-
Signature Not Verified
Signed by: SUSHMA
KUSHWAHA
Signing time: 17-12-2025
15:34:41