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Madhya Pradesh High Court

Sunil Kumar Naidu vs The State Of Madhya Pradesh on 15 December, 2025

1 MCRC-37908-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 37908 of 2025 (SUNIL KUMAR NAIDU Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 15-12-2025 List along with M.Cr.C.No.56333/2025.





                                  (VIVEK KUMAR SINGH)                           (AJAY KUMAR NIRANKARI)
                                         JUDGE                                          JUDGE
                           S /-




Signature Not Verified
Signed by: SUSHMA
KUSHWAHA
Signing time: 17-12-2025
15:34:41