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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(1)The application by a parent, relative or registered organisation for appointment of guardian for a person with disability shall be made to the Local Level Committee in Form A.