Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Karnataka - Subsection Section 11A(b) in The Karnataka Appellate Tribunal Act, 1976 (b)requiring the discovery and production of any document or any other material which is producible as evidence ;
