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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(8) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(8)The non-official members of the Tribunal shall be paid sitting allowance as the State Government may determine, but it shall not be less than rupees five hundred per sitting per member.