Himachal Pradesh High Court
Arun Guleria vs State Of H.P. on 17 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
CWP No. 1511 of 2022 .
Arun Guleria versus State of H.P. 17.03. 2022 Present: Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Ashok Kumar, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the respondent.
Learned Counsel for the petitioner prays for time to file an application to amend the writ petition.
List on 25.03.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 17, 2022 (hemlata) ::: Downloaded on - 17/03/2022 20:12:08 :::CIS .
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