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Himachal Pradesh High Court

Arun Guleria vs State Of H.P. on 17 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

CWP No. 1511 of 2022 .

Arun Guleria versus State of H.P. 17.03. 2022 Present: Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Ashok Kumar, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the respondent.

Learned Counsel for the petitioner prays for time to file an application to amend the writ petition.

List on 25.03.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 17, 2022 (hemlata) ::: Downloaded on - 17/03/2022 20:12:08 :::CIS .

::: Downloaded on - 17/03/2022 20:12:08 :::CIS