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State of West Bengal - Section

Section 24 in New Town Kolkata Planning Area (Building) Rules, 2014

24. Mixing of uses or occupancies.

(1)Every plot on which erection of building will be undertaken shall be provided with a principal use or joint principal use.Note: A joint principal use in this context shall be a combination of any two permissible principal uses which together shall be covering at least 75% of the total use and each of them shall be covering at least thirty percent of the total floor area of the building in a plot.
(2)The mixing of the other uses or occupancies with the joint principal use(s) or occupancy shall be allowed as mentioned in Table : V below:
Principal/Joint Principal use and occupancy Uses not permissible for mixing Maximum extent of permissible mixing
Residential Mercantile (Wholesale), Storage, Industrial,Hazardous 25% of the total covered area of all floors,
Educational Business, Information Technology, business,Mercantile (Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Institutional Business, Information Technology business,Mercantile (Retail) Mercantile (Wholesale), Storage, Industrial,Hazardous 25% of the total covered area of all floors,
Assembly Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Business Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Mercantile (Retail) Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Mercantile (Wholesale) Storage Residential, Educational, Institutional,Assembly, Mercantile (Retail), Industrial, Hazardous 25% of the total covered area of all floors,
Business Assembly Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Business Mercantile (retail) Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total roofed area of all floors,
Mercantile (retail) Assembly Educational, Institutional, Mercantile(Wholesale), Storage, Industrial, Hazardous 25% of the total covered area of all floors,
Industrial Residential, Educational, Institutional,Assembly, Mercantile (Retail), Hazardous 25% of the total covered area of all floors,
Information Technology and Information TechnologyEnabled Services Business Mercantile (Wholesale), Storage, Industrial,Hazardous 25% of the total covered area of all floors,
Hazardous All other uses Not Applicable
Note : Hazardous use cannot be mixed with any other uses in a building. In plots with industrial as the principal use, exclusive hazardous use may be permitted with prior specific approval of the Planning Authority.