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Himachal Pradesh High Court

Shadi Lal vs Union Of India And Others on 11 June, 2019

Bench: Dharam Chand Chaudhary, Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 782 of 2019 Decided on: 11.06.2019 .

Shadi Lal .......Petitioner Versus Union of India and others ......Respondents Coram The Hon'ble Mr. Justice Dharam Chand Chaudhary, Acting Chief Justice The Hon'ble Mrs. Justice Jyotsna Rewal Dua, Judge Whether approved for reporting?1No.

For the petitioner: Ms. Nisha Sankhyan, Advocate.

       For the respondents:               Mr. Vir Bahadur Verma, Central
                                          Government       Counsel   for
                                          respondent No.1.

Mr. Ashok Sharma, A.G with Mr. Ajay Vaidya, Sr. Addl. A.G and Mr. J.S. Guleria, Dy. A.G., for respondents No. 2 and 3.

Mr. Yash Wardhan Chauhan, Advocate for respondents No. 4 to 6.

Dharam Chand Chaudhary, ACJ (Oral) The complaint herein is that respondent No.3 has failed to issue eligibility certificate to the petitioner who is Pong Dam oustee and as a result thereof, the State of Rajasthan has not allotted land in District Sriganganagar to him.

Whether the reporters of Local Papers may be allowed to see the judgment? Yes.

2. In view of short controversy involved in this writ petition, we propose to dispose of the same in limine .

with a direction to respondent No. 3 to treat this writ petition as a representation and issue eligibility certificate in favour of the petitioner within four weeks from the date of production of a copy of this judgment and also that of writ petition by the petitioner. On production of such certificate, respondents No. 4 to 6 shall consider the claim of the petitioner for allotment of land in District Sriganganagar, in case he is found to be a Pong Dam oustee, in the meeting to be held next for allotment of the land to the oustees.

3. With these observations, the writ petition stands disposed of, so also the pending application(s), if any.

                                       (Dharam Chand Chaudhary)
                                           Acting Chief Justice





    June 11, 2019                          (Jyotsna Rewal Dua)
           (naveen)                                Judge




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