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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(g) in The National Capital Region Planning Board Rules, 1985

(g)
(i)Secretary to the Government of India in the Ministry of Works and Housing;
(ii)Secretary to the Government of India, Department of Expenditure, Ministry of Finance;
(iii)one member who shall be a person having knowledge and experience in town planning to be nominated by the Government;