Himachal Pradesh High Court
Ind Sphinx Precision vs . Ravinder Kumar on 9 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Ind Sphinx Precision Vs. Ravinder Kumar .
CWP No. 152 of 2023 9.1.2023 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.
The objections raised by the Registry are over-ruled.
Issue notice to respondent, returnable for 6.3.2023, on steps being taken within a week.
CMP No. 385 of 2023 Notice in the aforesaid terms. In the meanwhile, operation of impugned award, Annexure P-15, dated 1.11.2022, is ordered to be stayed, subject to petitioner's paying regular wages minus two increments, henceforth.
CMP No. 386 of 2023 The application is allowed with a direction to the petitioner to file English translation of Annexures P-2 to P-14 within four weeks. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 9, 2023 (kalpana) ::: Downloaded on - 09/01/2023 20:37:43 :::CIS