Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 30]

Himachal Pradesh High Court

Ind Sphinx Precision vs . Ravinder Kumar on 9 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Ind Sphinx Precision Vs. Ravinder Kumar .

CWP No. 152 of 2023 9.1.2023 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.

The objections raised by the Registry are over-ruled.

Issue notice to respondent, returnable for 6.3.2023, on steps being taken within a week.

CMP No. 385 of 2023 Notice in the aforesaid terms. In the meanwhile, operation of impugned award, Annexure P-15, dated 1.11.2022, is ordered to be stayed, subject to petitioner's paying regular wages minus two increments, henceforth.

CMP No. 386 of 2023 The application is allowed with a direction to the petitioner to file English translation of Annexures P-2 to P-14 within four weeks. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 9, 2023 (kalpana) ::: Downloaded on - 09/01/2023 20:37:43 :::CIS