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Bombay High Court

Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 7 August, 2019

Author: Dama Seshadri Naidu

Bench: Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 283 OF 2014

 Unknown Legal Heirs Of Tatyaba Ramchandra        ....Applicant
 Kanse His Legal Heirs And Successors And Ors.
            V/S
 M/s Pyramid Corporation                       ....Respondent

Sameer Manohar Tendulkar For Applicant Shailendra Jaiprakash Singh For Respondent CORAM : DAMA SESHADRI NAIDU, J DATE : 7th August, 2019 P.C. :

Post the matter on 14/08/2019. Call R & P to court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 03:10:47 :::