Bombay High Court
Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 7 August, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 283 OF 2014
Unknown Legal Heirs Of Tatyaba Ramchandra ....Applicant
Kanse His Legal Heirs And Successors And Ors.
V/S
M/s Pyramid Corporation ....Respondent
Sameer Manohar Tendulkar For Applicant Shailendra Jaiprakash Singh For Respondent CORAM : DAMA SESHADRI NAIDU, J DATE : 7th August, 2019 P.C. :
Post the matter on 14/08/2019. Call R & P to court.
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