Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 88] [Entire Act] Union of India - Section Section 5 in The Guardians And Wards Act, 1890 5. Power of parents to appoint in case of European British subjects . [Repealed by the Part B States (Laws) Act, 1951 (3 of
