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[Cites 0, Cited by 0] [Section 109(4)] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(4)(d) in Kolkata Municipal Corporation Building Rules, 2009

(d)be enclosed by walls or partitions and the surface of every such wall or partition shall be finished with a smooth impervious material to a height of not less than 1 m. above the floor of such a room.