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State of Haryana - Section

Section 4 in Haryana Regulatory Comission's Guidelines for Load Forecasts, Resource Plans, and Power Procurement Process

4. Section 4 of the draft Guidelines deals with procurement itself. Structured Competitive Procurement is set out as the model to be followed by HVPN in all possible cases. It is recognised that in some cases, notably at present the procurement of power from Central Plant, competition may be impractical, and the Guidelines provide for this.