Section 15(1)(b) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

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State of Rajasthan - Subsection

Section 15(1)(b) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

(b)For the purchase of bullocks [and camels] [Added by Notification No. 33078/F. 1(317) Revenue A/58, dated 5-1-59, published in Rajasthan Gazette Part IV-C, dated 22-1-1959.] a loan Rs. 500/-,

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State of Rajasthan - Subsection

Section 15(1)(b) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954