Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act] Union of India - Subsection Section 107(2)(f) in The Motor Vehicles Act, 1988 (f)the period within which the owner may claim any article found left in any transport vehicle under section 106 and the manner of sale of such article;