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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Karnataka - Subsection

Section 78(2)(e) in Karnataka Court-Fees and Suits Valuation Act, 1958

(e)[ to (j) [xxx] [Omitted by Act 10 of 2003 w.e.f. 1.4.2003.]