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State of Andhra Pradesh - Section

Section 1 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

1. Short title, extent and commencement.

(1)These Statutes may be called the Statutes of the National Institute of Technology, Andhra Pradesh, 2017.
(2)They shall apply to the National Institute of Technology, Andhra Pradesh.
(3)They shall come into force on the date of their publication in the Official Gazette.