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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(b) in Bihar Boiler Operation Engineer's Rules, 1960

(b)can give a description of the principal types of steam boilers used on land and to state the purposes and reasons for which different types of boilers are employed; and from the date and formulae supplied, calculate the safe working pressure for any further part of a boiler in accordance with the Indian Boilers Regulations;