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[Cites 0, Cited by 0] [Section 8C(2)] [Section 8C] [Entire Act]

Union of India - Subsection

Section 8C(2)(a) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(a)is not able to recover the entire amount by the sale of the property, movable or immovable, within his jurisdiction; or