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NCT Delhi - Section

Section 134 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

134. Return of prisoners in jail on last day of the month.

- A return (Form No. 45) showing the number of prisoners who slept in the jail on the previous night together with the number for which the wards are adapted, shall be submitted to the Inspector General on the first day of each month.
(B)Conservancy