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NCT Delhi - Section

Section 101 in Delhi Wakf Board Regulations, 1963

101. Proper representation of Board in Civil suits, etc.

- The Secretary shall be responsible for ensuring proper representation of the Board in all civil suits, appeals and proceedings, instituted by or against the Board and may for this purpose appoint with the permission of the Chairman, legal practitioners to act for the Board for such fees as the Board or the Chairman may have approved.