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[Cites 0, Cited by 0] [Section 262(1)] [Section 262] [Entire Act]

State of Himachal Pradesh - Subsection

Section 262(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)enter on, inspect and survey, or cause to be entered on, inspected and surveyed, any immoveable property occupied by any municipality or any work in progress under its direction ;