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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in The Limited Liability Partnership Rules, 2009

(x)"Officer" includes any partner, designated partner, employee of the LLP, any person in accordance with whose directions or instructions the partners of the LLP have been accustomed to act and any person authorised to accept any service on behalf of a foreign Limited Liability Partnership and partners of such foreign Limited Liability Partnership;