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State of Maharashtra - Section

Section 86 in The Maharashtra Universities Act, 1994

86. Continuation of affiliation or recognition.

- The affiliated college or recognised institution may apply for continuation of affiliation or recognition for the courses of study for which affiliation or recognition was granted ordinarily six months prior to the date of expiry of such affiliation or recognition. The universities shall follow the procedure prescribed in the Statute so far as applicable for grant of continuation.