Rajasthan High Court - Jaipur
M/S Rci Industries And Tech Ltd vs Commissioner Commercial Taxes Dept Ors on 4 October, 2017
Author: Mn Bhandari
Bench: M.N.Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 148 / 2017
M/s RCI Industries & Technologies Limited, F-37 (A-1), RIICO
Industrial Area, Bhiwadi - Alwar Through Its Managing Director
Shri Rajeev Gupta, B-97, All Heavens Building, Wazirpur Ring
Road, Delhi
----Petitioner
Versus
1. Commissioner, Commercial Taxes Department, Kar Bhawan,
Ambedkar Circle, Janpath, Jaipur
2. Assistant Commissioner, Commercial Taxes Department Circle-
B, Bhiwadi
3. M/s Epithet Trading Pvt Ltd, 8, Dhaba Complex, Bhiwadi-Alwar-
Rajasthan-301019
4. M/s Modrena Impex Trade Pvt Ltd, 1/24, First Floor, Gaurav
Path, UIT Colony, Bhiwadi-Alwar-Rajasthan-301019
5. M/s Sarthak Tradex Pvt Ltd, 19, Dhaba Complex, Bhiwadi-
Alwar-Rajasthan-301019
6. M/s Kafila Forge Ltd, 32, Rajasthani Udyog Nagar, G T Karnal
Road, Delhi-110033
----Respondents
_____________________________________________________ For Petitioner(s) : Mr. Sarvesh Jain For Respondent(s) : Mr. Nikhil Simlote _____________________________________________________ HON'BLE MR. JUSTICE M.N.BHANDARI Judgment 04/10/2017 Learned counsel for petitioner prays for withdrawal of the writ petition with liberty to file afresh.
As prayed, writ petition is dismissed as withdrawn with liberty sought for.
(MN BHANDARI) J.
FRBOHRA