Madras High Court
Sakthi Sat Vision vs Union Of India on 11 November, 2021
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.No.31018 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 11.11.2021
CORAM
THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY
W.P.No.31018 of 2017
and
W.M.P.No.33991 of 2017
Sakthi Sat Vision
Represented by its
Sole properitor,
M.Bhirunda,
W/o. M.Mohakrishnan,
No.14/12, Selvavinayagar Koil Street,
Cheyyar – 604 407,
Thiruvannamalai District. ...Petitioner
-Vs-
1.Union of India,
Represented by its Secretary,
The Ministry for Information and Broadcasting,
Room No.116, 'A' Wing,
Shastri Bhawan,
New Delhi – 110 001.
2.The Chairman,
Telecom Regulatory Authority of India,
Jawaharlal Nehru Marg,
(Opp to Ramleela Maidhan)
New Delhi – 110 002.
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https://www.mhc.tn.gov.in/judis
W.P.No.31018 of 2017
3.The District Collector,
District Collector Office,
Thiruvannamalai District,
Thiruvannamalai. ...Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India,
praying to issue a Writ of Mandamus directing the 1st respondent to permit
the petitioner firm to provide Analogue signal to its customers, to whom set
top box is not provided, until the petitioner's firm provide set top box to all
its customers like similarly placed Multi System operators from its control
room at Cheyyar Taluk, Thiruvannamalai District.
For Petitioner : Mr.B.Prasanna Vinoth
For R1 & R2 : Mr.T.V.Krishnamachari
Senior panel counsel
For R3 : Mr.V.Nanmaran
Government Advocate
ORDER
Learned counsel appearing for the petitioner submits that the prayer sought for in this Writ Petition has become infructuous.
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2. Recording the above submission, this Writ Petition is dismissed as infructuous. No costs, Consequently, connected miscellaneous petition is closed.
11.11.2021 Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order dk/jd To
1.The Secretary, Union of India, The Ministry for Information and Broadcasting, Room No.116, 'A' Wing, Shastri Bhawan, New Delhi – 110 001.
2.The Chairman, Telecom Regulatory Authority of India, Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan) New Delhi – 110 002.
3.The District Collector, District Collector Office, Thiruvannamalai District, Thiruvannamalai.
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dk/jd W.P.No.31018 of 2017 and W.M.P.No.33991 of 2017 11.11.2021 4/4 https://www.mhc.tn.gov.in/judis