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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jharkhand - Subsection

Section 30(1) in Bihar Engineering Service Class I Rules, 1939

(1)So long as an officer of the Indian Service of Engineers is available for appointment thereto no person who is not a member of the Indian Service of Engineers shall be appointed to any of the following posts in the Service, namely:-
(i)Chief Engineer;
(ii)Deputy Chief Engineer;
(iii)Superintending Engineer;
(iv)Under-Secretary to Government;
except with the approval of the Governor.