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Madras High Court

Unknown vs C.Chandramouli on 29 January, 2021

Author: R.Mahadevan

Bench: R.Mahadevan

                                                                      Cont.P.Nos.532 & 534 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 29.01.2021

                                                      CORAM

                                     THE HON'BLE MR.JUSTICE R.MAHADEVAN

                                       Contempt Petitions Nos.532 & 534 of 2017


                     1.K.Hari Kumar
                       O/o.The Assistant Commissioner (CT),
                       Ponneri Assessment Circle,
                       Chennai (North) Division, Chennai.

                     2.T.K.Suresh Kumar
                       O/o.The Assistant Commissioner (CT),
                       Perambur Assessment Circle, Chennai-99,
                       Chennai (Central) Division, Chennai.

                     3.P.Saravanan
                       O/o.The Assistant Commissioner (CT),
                       Vallurvarkottam Assessment Circle,
                       Chennai 6,
                       Chennai (Central) Division, Chennai.

                     4.G.Balaji
                       O/o.The Joint Commissioner (CT),
                       Broadway Assessment Circle,
                       Chennai (North) Division, Chennai.

                     5.M.Nallendran
                       O/o.The Joint Commissioner (CT),
                       Chennai (Central) Divisional,
                       Chennai 6



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                                                                     Cont.P.Nos.532 & 534 of 2017

                     6.E.Dhakchayani Sangeetha
                       O/o.The Assistant Commissioner (CT),
                       Nandanam Assessment Circle,
                       Chennai (Central) Division, Chennai.

                     7.S.Deepa
                       O/o.The Assistant Commissioner (CT),
                       Adyar Assessment Circle,
                       Chennai (East) Division,
                       Chennai.

                     8.D.Nallini
                       O/o.The Assistant Commissioner (CT),
                       Ashok Nagar Assessment Circle,
                       Chennai (Central) Division.

                     9.K.Menaka
                       O/o. The Assistant Commissioner (CT),
                       Velacherry Assessment Circle,
                       Chennai East Division            ...Petitioner in Cont.P.No.532 of 2017


                     1.P.Saravanan
                       O/o.The Assistant Commissioner (CT),
                       Vallurvarkottam Assessment Circle,
                       Chennai 6,
                       Chennai (Central) Division, Chennai.

                     2.T.K.Suresh Kumar
                       O/o.The Assistant Commissioner (CT)
                       Perambur Assessment Circle,
                       Chennai – 99
                       Chennai (Central) Division, Chennai.

                     3.A.Baskaran
                       O/o.The Assistant Commissioner (CT)
                       Thiruvottiyur Assessment Circle, Chennai,
                       Chennai (North) Division, Chennai.

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                                                              Cont.P.Nos.532 & 534 of 2017

                     4.M.Nallendran
                       O/o.The Joint Commissioner (CT)
                       Chennai (Central) Division,
                       Chennai – 6.

                     5.K.Hari Kumar
                       O/o.The Assistant Commissioner (CT),
                       Ponneri Assessment Circle,
                       Chennai (North) Division, Chennai.

                     6.N.Thirumal Murugan
                       O/o.The Assistant Commissioner (CT),
                       Muthialpet Assessment Circle,
                       Chennai (North) Division, Chennai.

                     7.G.Balaji
                       O/o.The Assistant Commissioner (CT)
                       Broadway Assessment Circle,
                       Chennai (North0 Division, Chennai.

                     8.D.Prakash
                       O/o.The Assistant Commissioner (CT)
                       Enforcement, Kumabakkonam,
                       Trichy Division.

                     9.M.Sivakumar
                       O./o.The Assistant Commissioner (CT)
                       Karur Enforcement,
                       Trichy Division.

                     10.R.Gopinath
                       O/o.Tharagambadi Checkpost,
                       Trichy Division.

                     11.L.Mathisoothanan
                        O/o.The Assistant Commissioner (CT)
                        Kumbakonam Enforcement,
                        Trichy Division.

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                                                                      Cont.P.Nos.532 & 534 of 2017

                     12.G.Karuppannan
                        O/o.The Assistant Commissioner (CT)
                        Karur Enforcement,
                        Trichy Division.

                     13.S.Sathish
                        O/o.The Commercial Tax Office,
                        Ariyalur Enforcement,
                        Trichy Division.

                     14.R.Suganya
                        O/o.The Assistant Commissioner (CT)
                        Peelamedu North Assessment Circle,
                        Coimbatore Division.

                     15.M.Swarnalatha
                        O/o.The Assistant Commissioner (CT)
                        Coimbatore Road Assessment Circle,
                        Coimbatore Division.

                     16.G.Kadher Hussain
                        O/o.Bodimettu Checkpost,
                        Cumbam Enforcement,
                        Madurai.                         ...Petitioner in Cont.P.No.534 of 2017

                                                      -Vs-

                     1.C.Chandramouli, IAS
                       Additional Chief Secretary
                       Commercial Taxes and Registration Department
                       Secretariat, St.George Fort,
                       Chennai.

                     2.C.Chandramouli, IAS
                       The Commissioner of Commercial Taxes Department
                       Ezhilagam, Chepauk, Chennai.



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                                                                       Cont.P.Nos.532 & 534 of 2017

                     3.K.Balaji, IAS
                       The Joint Commissioner (Admn)
                       O/o.The Commissioner of Commercial Taxes Department
                       Chepauk, Chennai 600 005.            ... Respondents in both Cont.Ps.



                     Common Prayer: Petitions filed under Section 11 of the Contempts of
                     Court Act, 1971, to punish the respondents herein having committed civil
                     contempt by their willful disobedience to the orders in W.P.No.6042 of
                     2015, W.P.No.21677 of 2016 pronounced on 27.06.2016, 11.08.2016
                     respectively, award costs.



                                   For Petitioners in
                                   both Cont.Ps.           :: Mr.K.Krishnamoorthy

                                   For Respondents in
                                   both Cont.Ps.           :: Mr.M.Hariharan
                                                             Additional Government Pleader(T)


                                                  COMMON ORDER


Today, when these Contempt Petitions were taken up for hearing, the learned counsel for the petitioners submitted that the orders of this Court dated 27.06.2016 and 11.08.2016 passed in respective W.P.Nos.6042 of 2015 and 21677 of 2016, have been complied with.

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https://www.mhc.tn.gov.in/judis/ Cont.P.Nos.532 & 534 of 2017 R.MAHADEVAN, J.

dna

2. Recording the above submission, these Contempt Petitions are closed.

29.01.2021 Index : Yes/No Internet : Yes/No dna Cont.P.Nos.532 & 534 of 2017 29.01.2021 6/6 https://www.mhc.tn.gov.in/judis/