Madras High Court
Unknown vs C.Chandramouli on 29 January, 2021
Author: R.Mahadevan
Bench: R.Mahadevan
Cont.P.Nos.532 & 534 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.01.2021
CORAM
THE HON'BLE MR.JUSTICE R.MAHADEVAN
Contempt Petitions Nos.532 & 534 of 2017
1.K.Hari Kumar
O/o.The Assistant Commissioner (CT),
Ponneri Assessment Circle,
Chennai (North) Division, Chennai.
2.T.K.Suresh Kumar
O/o.The Assistant Commissioner (CT),
Perambur Assessment Circle, Chennai-99,
Chennai (Central) Division, Chennai.
3.P.Saravanan
O/o.The Assistant Commissioner (CT),
Vallurvarkottam Assessment Circle,
Chennai 6,
Chennai (Central) Division, Chennai.
4.G.Balaji
O/o.The Joint Commissioner (CT),
Broadway Assessment Circle,
Chennai (North) Division, Chennai.
5.M.Nallendran
O/o.The Joint Commissioner (CT),
Chennai (Central) Divisional,
Chennai 6
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Cont.P.Nos.532 & 534 of 2017
6.E.Dhakchayani Sangeetha
O/o.The Assistant Commissioner (CT),
Nandanam Assessment Circle,
Chennai (Central) Division, Chennai.
7.S.Deepa
O/o.The Assistant Commissioner (CT),
Adyar Assessment Circle,
Chennai (East) Division,
Chennai.
8.D.Nallini
O/o.The Assistant Commissioner (CT),
Ashok Nagar Assessment Circle,
Chennai (Central) Division.
9.K.Menaka
O/o. The Assistant Commissioner (CT),
Velacherry Assessment Circle,
Chennai East Division ...Petitioner in Cont.P.No.532 of 2017
1.P.Saravanan
O/o.The Assistant Commissioner (CT),
Vallurvarkottam Assessment Circle,
Chennai 6,
Chennai (Central) Division, Chennai.
2.T.K.Suresh Kumar
O/o.The Assistant Commissioner (CT)
Perambur Assessment Circle,
Chennai – 99
Chennai (Central) Division, Chennai.
3.A.Baskaran
O/o.The Assistant Commissioner (CT)
Thiruvottiyur Assessment Circle, Chennai,
Chennai (North) Division, Chennai.
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Cont.P.Nos.532 & 534 of 2017
4.M.Nallendran
O/o.The Joint Commissioner (CT)
Chennai (Central) Division,
Chennai – 6.
5.K.Hari Kumar
O/o.The Assistant Commissioner (CT),
Ponneri Assessment Circle,
Chennai (North) Division, Chennai.
6.N.Thirumal Murugan
O/o.The Assistant Commissioner (CT),
Muthialpet Assessment Circle,
Chennai (North) Division, Chennai.
7.G.Balaji
O/o.The Assistant Commissioner (CT)
Broadway Assessment Circle,
Chennai (North0 Division, Chennai.
8.D.Prakash
O/o.The Assistant Commissioner (CT)
Enforcement, Kumabakkonam,
Trichy Division.
9.M.Sivakumar
O./o.The Assistant Commissioner (CT)
Karur Enforcement,
Trichy Division.
10.R.Gopinath
O/o.Tharagambadi Checkpost,
Trichy Division.
11.L.Mathisoothanan
O/o.The Assistant Commissioner (CT)
Kumbakonam Enforcement,
Trichy Division.
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Cont.P.Nos.532 & 534 of 2017
12.G.Karuppannan
O/o.The Assistant Commissioner (CT)
Karur Enforcement,
Trichy Division.
13.S.Sathish
O/o.The Commercial Tax Office,
Ariyalur Enforcement,
Trichy Division.
14.R.Suganya
O/o.The Assistant Commissioner (CT)
Peelamedu North Assessment Circle,
Coimbatore Division.
15.M.Swarnalatha
O/o.The Assistant Commissioner (CT)
Coimbatore Road Assessment Circle,
Coimbatore Division.
16.G.Kadher Hussain
O/o.Bodimettu Checkpost,
Cumbam Enforcement,
Madurai. ...Petitioner in Cont.P.No.534 of 2017
-Vs-
1.C.Chandramouli, IAS
Additional Chief Secretary
Commercial Taxes and Registration Department
Secretariat, St.George Fort,
Chennai.
2.C.Chandramouli, IAS
The Commissioner of Commercial Taxes Department
Ezhilagam, Chepauk, Chennai.
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Cont.P.Nos.532 & 534 of 2017
3.K.Balaji, IAS
The Joint Commissioner (Admn)
O/o.The Commissioner of Commercial Taxes Department
Chepauk, Chennai 600 005. ... Respondents in both Cont.Ps.
Common Prayer: Petitions filed under Section 11 of the Contempts of
Court Act, 1971, to punish the respondents herein having committed civil
contempt by their willful disobedience to the orders in W.P.No.6042 of
2015, W.P.No.21677 of 2016 pronounced on 27.06.2016, 11.08.2016
respectively, award costs.
For Petitioners in
both Cont.Ps. :: Mr.K.Krishnamoorthy
For Respondents in
both Cont.Ps. :: Mr.M.Hariharan
Additional Government Pleader(T)
COMMON ORDER
Today, when these Contempt Petitions were taken up for hearing, the learned counsel for the petitioners submitted that the orders of this Court dated 27.06.2016 and 11.08.2016 passed in respective W.P.Nos.6042 of 2015 and 21677 of 2016, have been complied with.
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dna
2. Recording the above submission, these Contempt Petitions are closed.
29.01.2021 Index : Yes/No Internet : Yes/No dna Cont.P.Nos.532 & 534 of 2017 29.01.2021 6/6 https://www.mhc.tn.gov.in/judis/