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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh Excise (Import, Export and Transport of Indian Liquor and Foreign Liquor-Permits) Rules, 2005

23. Removal of difficulties.

- If there is any doubt or dispute regarding the application or interpretation of any these rules, the decision of the Commissioner thereon shall be final.Form L-1[See Rule 4(4)]Application for an Import Permit