Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(xiii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xiii)to arrange for and direct the inspection of affiliated schools and to issue instructions for maintaining their efficiency and for ensuring proper conditions of education and in case of disregard of such instruction, to modify on the recommendations of the Academic Council the conditions of affiliation or taking of such other steps as deemed necessary and proper in that behalf;