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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(7) in The Chandernagore Municipal Corporation Act, 1990

(7)[ The Corporation shall prepare the revised budget estimate for a year along with the budget estimate for the next year in such manner as may be prescribed.] [Sub-section (7) substituted by West Bengal Act 17 of 1995.]