Delhi High Court - Orders
M/S Su Logistics Pvt. Ltd vs Indian Council For Cultural Relations ... on 18 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13697/2023 and CM APPL.54091/2023
M/S SU LOGISTICS PVT. LTD. .....Petitioner
Through: Mr. Bhawanshu Sharma, Adv.
(through v/c)
versus
INDIAN COUNCIL FOR CULTURAL RELATIONS (ICCR) &
ORS. .....Respondents
Through: Mr. M.K. Bhardwaj, Ms. Sanya
Narula and Mr. Praveen Kaushik,
Advs. (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.09.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 22.12.2025.
By order Court Master SEPTEMBER 18, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2025 at 23:25:10