Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

Nagpur Province - Subsection

Section 70(3)(b) in The City of Nagpur Corporation Act, 1948

(b)with the sanction of the [Standing Committee] [These words were substituted for the words 'the concerned Committee' by Maharashtra 26 of 1999, section 39(b).] dispose of by sale or otherwise any movable property belonging to the Corporation;