Section 9(2) in The Bihar General Provident Fund Rules, 1948
(2)[ For the maintenance of Provident Fund accounts, Finance Department, Government of Bihar may prepare a computerised software for calculation of interest, issuance of annual account slip and Authority-letter.] [Added by Bihar Notification No. 1127, dated 15.3.2017 (w.e.f. 18.8.1948).]
