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State of Jammu-Kashmir - Section

Section 18 in The Jammu and Kashmir State Legal Services Authority Regulations, 1998

18. Term of office and other conditions of members of Tehsil Legal Services Committee.

- The provisions of regulations 11, 12 and 13 shall apply mutatis mutandis to the members of Tehsil Legal Services Committee nominated under clause (b), sub-section (1) of section 10 of the Act.