Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Karnataka - Subsection Section 35(2)(a) in Rajiv Gandhi University of Health Sciences Act, 1994 (a)admission of the students to the University and its affiliated colleges and the levy of fees for admission to the University, colleges and University laboratories;