Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(8) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(8)The competent authority may specify any modification in the manner of submission of application and accompanying documents corresponding to the e-module for the SID.