(2)No person who has under sub-section (1) been ordered to remove from and not to re-enter a cantonment shall enter any other cantonment [* * *] [The words "in the Provinces" were omitted by the A.O.1950.] without the written permission of the [Officer Commanding the station] [Substituted by Act 7 of 1925, s.14, for "Commanding Officer of the Cantonment"].Control Of Traffic For Hygienic Purposes
