Section 6(7)(iii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

(iii)Any Member of Town Vending Committee, convicted of an offence by a competent court, may be liable to be removed.

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