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State of Uttar Pradesh - Section

Section 13 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

13. Physical Fitness.

(1)No person shall be selected for training as a Trainee Engineer unless he be in good mental and bodily health and free from any physical defect likely to interfere with his training or with the efficient performance of his duties as a Member of the Service. Before a candidate joins the training, he must pass an examination by the Medical Board, as appointed by the Board.
(2)Regulations for the Medical Examination are given in Appendix 'F'.