Himachal Pradesh High Court
Kuldeep Chand vs . Hpsbl & Ors. on 5 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kuldeep Chand vs. HPSBL & ors.
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CWP No. 4512/20225.8.2022 Present: Mr. R. S. Gautam & Mr. Arun Rana, Advocates, for the petitioner.
Mr. Dixit Sahotra, Advocate, vice Mr. Vikrant Thakur, Advocate, for respondents No. 1 to 3.
CWP No. 4512/2022 & CMP No. 8967/2022 Notice. Mr. Dixit Sahotra, Advocate, vice Mr. Vikrant Thakur, Advocate, appears and waives service of notice on behalf of respondents No. 1 to 3. Issue notice to respondent No.4, returnable for 23.9.2022, on taking steps within two days.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:56 :::CIS